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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(q) in The Punjab Plastic Carry Bags (Manufacture, Usage and Disposal) Control Act, 2005

(q)"recycle" means the process by which plastic waste is collected, segregated and processed for the purpose of manufacturing carry bags or any other plastic item for use;