Section 9(1)(a) in The Haryana and Uttar Pradesh (Alteration of Boundaries) Act, 1979

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Union of India - Subsection

Section 9(1)(a) in The Haryana and Uttar Pradesh (Alteration of Boundaries) Act, 1979

(a)the jurisdiction of the High Court of Judicature at Allahabad shall, as from the appointed day, extend to the territories transferred by this Act from the State of Haryana to the State of Uttar Pradesh; and

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Union of India - Subsection

Section 9(1)(a) in The Haryana and Uttar Pradesh (Alteration of Boundaries) Act, 1979