Andhra Pradesh High Court - Amravati
Pasupuleti Jayaprada Died vs Desireddy Raghava Reddy, on 16 September, 2021
HIGH COURT OF ANDHRA PRADESH : AT AMARAVATI MAIN CASE No: C.R.P.No.953 of 2021 PROCEEDING SHEET Sl. OFFICE DATE ORDER No. NOTE 16.09.2021 DR,J Request made on behalf of the learned counsel for the petitioner, post after two (02) weeks.
______ DR,J KK