Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Article 86] [Constitution] Constitution Subarticle Article 86(1) in Constitution of India (1)The President may address either House of Parliament or both Houses assembled together, and for that purpose require the attendance of members.
