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State of Madhya Pradesh - Section

Section 15 in The Mahatma Gandhi Chitrakoot Gramodaya Vishwavidhyalaya Adhiniyam, 1991

15. The Faculties.

(1)The university shall have such faculties as may be prescribed.
(2)Each faculty shall compose such departments/institutes and with such assignments of subjects of study as may be prescribed by the statutes.
(3)There shall be a Board of Studies of each faculty, the powers of which shall be prescribed.
(4)There shall be a Dean for each faculty who shall be chosen in such manner and for such terms as may be prescribed.
(5)The Dean shall be Chairman of the Faculty and be responsible for the faithful observance of the statutes, ordinances and regulation relating to the faculty and for the organisation and conduct of the teaching, research and extension work of the departments comprised therein.