Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Odisha - Subsection

Section 11(1)(xix) in The Orissa Consumer Protection Rules, 1987

(xix)Two representatives from Scheduled Caste and Schedule Tribe category having interest in the field of consumer of Welfare to be nominated by the Collector.