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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Goa - Subsection

Section 26(6) in The Goa, Daman and Diu School Education Rules, 1986

(6)Expulsion or rustication shall be resorted to only in cases of gross offences where the retention of the student in the school is likely to endanger its moral tone of discipline.