Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Jharkhand - Section

Section 261 in Bihar Education Code, 1961

261. Transfer Certificate.

- When a pupil is admitted to primary school from another school, he is required to produce a transfer certificate from the head teacher of the school in which he was last reading. The parent or guardian should accompany the boy. Failing this the boy should produce a letter or application from his parent or guardian for admission.(R &. O. page 3107.)