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Calcutta High Court

Commissioner Of Customs(Prev.) vs Sanjib Kumar Deb And Anr on 31 January, 2017

Author: Aniruddha Bose

Bench: Aniruddha Bose, Arindam Sinha

ORDER SHEET

                         GA NO.2733 OF 2016
                                WITH
                        CUSTA NO.14 OF 2016
                         GA NO.2734 OF 2016
                  IN THE HIGH COURT AT CALCUTTA
                  SPECIAL JURISDICTION(CUSTOMS)
                           ORIGINAL SIDE



                                COMMISSIONER OF CUSTOMS(PREV.),W.B.
                                                            Versus
                                         SANJIB KUMAR DEB AND ANR.


  BEFORE:
  The Hon'ble JUSTICE ANIRUDDHA BOSE

The Hon'ble JUSTICE ARINDAM SINHA Date : 31st January, 2017.

MR.SOMNATH GANGULY, MR.BHASKAR PRASAD BANERJEE, ADVOCATES FOR APPELLANT The Court : Let this matter be listed under the heading "New Application" on 7th February, 2017.

(ANIRUDDHA BOSE, J.) (ARINDAM SINHA, J.) sb.