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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Mizoram - Subsection

Section 2(13) in Mizoram Cooperative Societies Act, 2006

(13)"Company" means a company as defined under the Companies Act, 1956 and includes a banking company and also any board, corporation 01 other corporate body, constituted or established by any Central or State Act for the purpose of the development of any industry;