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[Cites 0, Cited by 0] [Section 457(13)] [Section 457] [Entire Act]

State of Maharashtra - Subsection

Section 457(13)(h) in The Maharashtra Municipal Corporations Act, 1949

(h)the information to be furnished by persons applying for permission to establish, remove, or re-open a factory, workshop, work-place or bakery governed by section 313;