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Bombay High Court

Makersburry India Pvt. Ltd vs State Of Maharashtra Thr Agp And Ors on 22 August, 2023

Author: G. S. Kulkarni

Bench: G. S. Kulkarni

                                                                                    36.WP7506_2023.DOC


         Vidya Amin

                                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                          CIVIL APPELLATE JURISDICTION

                                          WRIT PETITION NO. 7506 OF 2023

                       Makersburry India Pvt. Ltd.                              ... Petitioner

                                        Versus
                       State of Maharashtra & Ors.                              ...Respondents


                       Mr. Sujit Sahoo for the petitioner.
                                             _______________________
                                          CORAM:           G. S. KULKARNI &
                                                           JITENDRA JAIN, JJ.
                                          DATED:           22 August, 2023
                                              _______________________
                       P.C.

Issue notice to the respondents, returnable on 5 September, 2023. In addition to Court Notice, learned advocate for the petitioner is permitted to serve the respondents by private notice by all permissible modes and place on record affidavit of service before the returnable date.

2. Stand over to 5 September, 2023. In the meantime, reply affidavit, if any, be filed by the respondents.

(JITENDRA JAIN, J.) (G. S. KULKARNI , J.) Page 1 of 1 Signed by: Vidya S. Amin 22 August, 2023 Designation: PS To Honourable Judge Date: 23/08/2023 11:02:56