Bombay High Court
Makersburry India Pvt. Ltd vs State Of Maharashtra Thr Agp And Ors on 22 August, 2023
Author: G. S. Kulkarni
Bench: G. S. Kulkarni
36.WP7506_2023.DOC
Vidya Amin
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO. 7506 OF 2023
Makersburry India Pvt. Ltd. ... Petitioner
Versus
State of Maharashtra & Ors. ...Respondents
Mr. Sujit Sahoo for the petitioner.
_______________________
CORAM: G. S. KULKARNI &
JITENDRA JAIN, JJ.
DATED: 22 August, 2023
_______________________
P.C.
Issue notice to the respondents, returnable on 5 September, 2023. In addition to Court Notice, learned advocate for the petitioner is permitted to serve the respondents by private notice by all permissible modes and place on record affidavit of service before the returnable date.
2. Stand over to 5 September, 2023. In the meantime, reply affidavit, if any, be filed by the respondents.
(JITENDRA JAIN, J.) (G. S. KULKARNI , J.) Page 1 of 1 Signed by: Vidya S. Amin 22 August, 2023 Designation: PS To Honourable Judge Date: 23/08/2023 11:02:56