Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9(3)] [Section 9] [Entire Act] State of Tamilnadu - Subsection Section 9(3)(a) in The Tamil Nadu Advocates' Welfare Fund Rules, 1989 (a)before disposing of an appeal, cause such further enquiry to be made by a Committee constituted by the Bar Council;