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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Sikkim - Subsection

Section 2(m) in Sikkim Co-Operative Societies Act, 1978

(m)'officer' means the president, vice-president, chairman, vice-chairman, managing director, secretary, manager, and member of committee, treasurer, liquidator, administrator and includes any other person empowered under the rules or the bye-laws, to give directions in regard to the business of society.