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Delhi High Court - Orders

Bdr Pharmaceuticals International Pvt ... vs Kudos Pharmaceuticals Limited & Anr on 4 March, 2024

Author: Sanjeev Narula

Bench: Sanjeev Narula

                                    $~40, 41
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           C.O.(COMM.IPD-PAT) 1/2024, I.A. 601/2024
                                                BDR PHARMACEUTICALS INTERNATIONAL PVT LTD
                                                                                              ..... Petitioner
                                                            Through: Mr. Parag P. Tripathi, Sr. Advocate,
                                                                     Ms. Rajeshwari H., Ms. Garima Joshi,
                                                                     Mr. Srinivasan Ramaswamy,
                                                                     Advocates.

                                                                                      versus

                                                KUDOS PHARMACEUTICALS LIMITED & ANR. .... Respondents
                                                                                      Through:                Mr. Pravin Anand, Ms. Vaishali R.
                                                                                                              Mittal, Mr. Siddhant Chamola,
                                                                                                              Mr. Shivang Sharma, Mr. Gursimran
                                                                                                              Singh Narula, Advocates for R-1.

                                    +           CS(COMM) 34/2024, I.A. 742-744/2024, I.A. 746-747/2024
                                                KUDOS PHARMACEUTICALS LIMITED & ORS. ..... Plaintiffs
                                                                                      Through:                Mr. Pravin Anand, Ms. Vaishali R.
                                                                                                              Mittal, Mr. Siddhant Chamola,
                                                                                                              Mr. Shivang Sharma, Mr. Gursimran
                                                                                                              Singh Narula, Advocates.

                                                                                      versus

                                                BDR PHARMACEUTICALS INTL PVT LTD                                                  ..... Defendant
                                                                                      Through:                Mr. Parag P. Tripathi, Sr. Advocate,
                                                                                                              Ms. Rajeshwari H., Ms. Garima Joshi,
                                                                                                              Mr. Srinivasan Ramaswamy,
                                                                                                              Advocates.

                                                CORAM:
                                                HON'BLE MR. JUSTICE SANJEEV NARULA




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 05/03/2024 at 22:07:42
                                                                                       ORDER

% 04.03.2024

1. Mr. Pravin Anand, counsel for Kudos Pharmaceuticals Limited, submits that with respect to the patent in question and in similar circumstances, a Coordinate Bench has taken a view in favour of Kudos Pharmaceuticals Limited in the judgment dated 01st March, 2024 in CS(COMM) 29/2023 titled as Kudos Pharmaceuticals Limited & Ors. v. Natco Pharma Ltd.

2. Mr. Anand states that he will make his rejoinder submissions on the next date of hearing.

3. List on 07th March, 2024.

SANJEEV NARULA, J MARCH 4, 2024 nk This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 05/03/2024 at 22:07:42