Madhya Pradesh High Court
Smt. Pushpa Devi vs Giridhar Gopal Rathi on 7 February, 2018
THE HIGH COURT OF MADHYA PRADESH CR-619-2017 (SMT. PUSHPA DEVI Vs GIRIDHAR GOPAL RATHI) 3 Indore, Dated : 07-02-2018 Petitioner through the counsel. At the request of the counsel for the petitioner, the case is adjourned.
List after four weeks.
e sh (PRAKASH SHRIVASTAVA) ad JUDGE Pr a hy RJ ad M Digitally signed by Reena Joseph Reena DN: c=IN, o=High Court of Madhya Pradesh, ou=Administration, postalCode=452001, st=Madhya Pradesh, Joseph of 2.5.4.20=ec1c63962b7472e1578 09a534d8df6813dd7072c6e738f 062804e0a4f1bd87ce, cn=Reena Joseph Date: 2018.02.07 17:18:44 +05'30' rt ou C h ig H