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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(g) in Tamil Nadu Goldsmiths Social Security And Welfare Scheme, 2006

(g)"manual worker" means any person who has completed 18 years of age, but has not completed 60 years of age and who is engaged to do any manual work in the employment of gold and silver articles manufactory specified in item 32 in the Schedule to the Act;