Supreme Court - Daily Orders
Prashant Tikmani vs M/S National Insurance Company Ltd. on 22 August, 2023
Bench: Abhay S. Oka, Pankaj Mithal
ITEM NO.45 COURT NO.7 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 4739-4740/2023
(Arising out of impugned final judgment and order dated 11-11-2022
in AS No. 107/2012 11-11-2022 in AS No. 260/2013 passed by the High
Court Of Judicature At Madras)
PRASHANT TIKMANI Petitioner(s)
VERSUS
M/S NATIONAL INSURANCE COMPANY LTD. Respondent(s)
(IA No. 48477/2023 - EXEMPTION FROM FILING O.T.
IA No. 48470/2023 - EXEMPTION FROM FILING O.T.
IA No. 104636/2023 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
Date : 22-08-2023 This matter was called on for hearing today
CORAM :
HON'BLE MR. JUSTICE ABHAY S. OKA
HON'BLE MR. JUSTICE PANKAJ MITHAL
For Petitioner(s) Mr. Raghenth Basant, Adv.
Ms. Aanchal Tikmani, Adv.
Mr. Kaushitaki Sharma, Adv.
Mr. Yadav Narender Singh, AOR
For Respondent(s) Ms. Prerna Singh, Adv.
Mr. Guntur Promod Kumar, Adv.
UPON hearing the counsel the Court made the following
O R D E R
At the request of the learned counsel appearing for the respondent, list on 7.11.2023.
Interim order to continue.
Signature Not Verified(INDU MARWAH) Digitally signed by Indu Marwah Date: 2023.08.23 (AVGV RAMU) COURT MASTER (SH) 11:10:25 IST Reason: COURT MASTER (NSH)