Madhya Pradesh High Court
Pushpraj Tripathi vs The State Of Madhya Pradesh on 13 February, 2024
Author: Vivek Agarwal
Bench: Vivek Agarwal
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 27052 of 2023 (PUSHPRAJ TRIPATHI Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 13-02-2024 None for the petitioner.
Smt. Swati Aseem George - Panel Lawyer for the State.
Smt. Swati Aseem George, learned Panel Lawyer prays for and is granted four weeks' time to file reply.
List this case after four weeks.
(VIVEK AGARWAL) JUDGE vy Signature Not Verified Signed by: VAIBHAV YEOLEKAR Signing time: 13-02-2024 20:10:16