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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Andhra Pradesh - Subsection

Section 28(1) in Andhra Pradesh Farmers Management of Irrigation Systems Rules

(1)The Polling Officer shall close the polling station at the hour appointed for closing under Clause (e) of sub-rule (5) of Rule 2 and shall not thereafter admit any elector into a polling station :Provided that all electors present at the polling station before it is closed shall be allowed to cast their votes.