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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Assam - Subsection

Section 22(5) in The Assam Technical Education Service Rules, 1981

(5)The seniority of members of a cadre mentioned in Rule 3 (1) but belonging to different branches of the cadre shall be determined in accordance with the date of joining. But in case two or more members join on the same date, their inter se seniority shall be determined in accordance with the date of birth.