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State of Madhya Pradesh - Section

Section 13 in The M.P. Chechak Tika Adhiniyam, 1968

13. Sections 10 and 11 apply for purpose of vaccination of unprotected adults also.

- The provisions of Sections 10 and 11 shall mutatis mutandis apply for the purpose of vaccination of an unprotected adult person, but the adult person concerned shall himself be liable to comply with those provisions and to be punished for any contravention thereof.C-Vaccination or Revaccination during Epidemic