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Chattisgarh High Court

Vijay Kumar Sahu vs State Of Chhattisgarh 27 Wps/1532/2018 ... on 21 February, 2018

Author: P. Sam Koshy

Bench: P. Sam Koshy

                                                                    NAFR


   HIGH COURT OF CHHATTISGARH, BILASPUR

                      WPS No. 1522 of 2018

1. Vijay Kumar Sahu S/o S/o Shri Sarju Ram Sahu, Aged About 36
   Years Working As Lecturer (Panchayat) And Posted At Govt. Higher
   Secondary School Bagtarai, Block And District Dhamtari,
   Chhattisgarh., District : Dhamtari, Chhattisgarh

2. Ku. Tameshwari D/o D/o Shri Sarjuram Sahu, Aged About 39 Years
   Working As Lecturer (Panchayat) And Posted At Govt. Higher
   Secondary School Gorkapar, Block Gunderdehi, District Balod,
   Chhattisgarh., District : Balod, Chhattisgarh

3. Smt. Pooja Sharma W/o W/o Shri Pawan Kumar Sharma, Aged
   About 36 Years Working As Lecturer (Panchayat) And Posted At
   Govt. Higher Secondary School Monhadipat, Block Gunderdehi,
   District Balod, Chhattisgarh., District : Balod, Chhattisgarh

4. Smt. Rachana Shukla W/o W/o Shri Girish Shukla Aged About 37
   Years Working As Lecturer (Panchayat) And Posted At Govt. Higher
   Secondary School Monhadipat, Block Gunderdehi, District Balod,
   Chhattisgarh., District : Balod, Chhattisgarh

5. Smt. Sangeeta Badwaik W/o W/o Shri Praveen Kumar Badwaik
   Aged About 38 Years Working As Lecturer (Panchayat) And Posted
   At Govt. Higher Secondary School Monhadipat, Block Gunderdehi,
   District Balod, Chhattisgarh., District : Balod, Chhattisgarh

6. Smt. Chitrarekha Dewangan W/o W/o Shri Dileshwar Prasad
   Dewangan Aged About 47 Years Working As Lecturer (Panchayat)
   And Posted At Govt. Higher Secondary School Kona, Block
   Mungeli, District Mungeli, Chhattisgarh., District : Mungeli,
   Chhattisgarh

                                                        ---- Petitioners

                              Versus

1. State Of Chhattisgarh Through Secretary, Department Of Panchayat
   Mahanadi Bhawan, Mantralaya New Raipur, District Raipur,
   Chhattisgarh., District : Raipur, Chhattisgarh

2. Chief Executive Officer, Zila Panchayat, Dhamtari District Dhamtari,
   Chhattisgarh., District : Dhamtari, Chhattisgarh

3. Chief Executive Officer, Zila Panchayat Balod, District Balod,
   Chhattisgarh., District : Balod, Chhattisgarh

4. Chief Executive Officer, Zila Panchayat Mungeli, District Mungeli,
   Chhattisgarh., District : Mungeli, Chhattisgarh

                                                     ---- Respondents
         -------------------------------------------------------------------------------------------

For Petitioner : Mr. Ajay Shrivastava, Advocate.

For State : Mr. Manish Nigam, PL

-----------------------------------------------------------------------------------------------

Hon'ble Shri Justice P. Sam Koshy Order on Board 21/02/2018

1. Learned counsel for the parties would submit that the issue raised in this petition is squarely covered by order dated 28.11.2017 passed by this Court in WPS No. 2530 of 2017 (Mukesh Kumar Patel and another Vs. State of Chhattisgarh and another) and batch of petitions wherein the circular dated 23.04.2016 has been quashed, petitions allowed and it has been declared that the petitioners therein shall be entitled to obtain the benefit of revised pay-scale on completion of 8 years service by including the services rendered by them on a lower post or on the same post.

2. In view of the aforesaid submission and the impugned order and action is based on circular dated 23.04.2016 which has been quashed in the case referred to herein above, the petition also deserves to be allowed with the direction that the petitioner shall be entitled to obtain the benefit of revised pay-scale on completion of 8 years service by including the services rendered by him on a lower post or on the same post.

3. No order as to costs.

Sd/-

(P. Sam Koshy) Judge Rohit