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Himachal Pradesh High Court

Ajay Kumar vs . Hpu on 20 October, 2023

Author: Sandeep Sharma

Bench: Sandeep Sharma

.

Ajay Kumar vs. HPU CWP No. 5257 of 2023 20.10.2023 Present: Mr. Sanjeev Bhushan, Senior Advocate with Mr. Rajesh Kumar, Advocate, for the petitioner.

of Mr. Nitin Thakur, Advocate, for the respondent/University.

rt Though, reply on behalf of the respondent/University, is stated to have been filed, but the same is not on record. Registry to trace and place the same on record, if in order. Since, copy of the same stands already received by learned counsel representing the petitioner, he may file rejoinder, if any, to the same, within a period of two weeks.

Registry is directed to reflect the name of Mr. Nitin Thakur, Advocate representing the respondent, in the cause-

list, henceforth.

(Sandeep Sharma) Judge 20th October, 2023 (reena) ::: Downloaded on - 20/10/2023 20:41:08 :::CIS