Bombay High Court
M/S. Ratan Petroleum vs The Commissioner (Vat And Ors) on 10 December, 2020
Author: Abhay Ahuja
Bench: Ujjal Bhuyan, Abhay Ahuja
Digitally signed
Minal by Minal V.
Parab
V. Date:
2020.12.11
Parab 13:46:43 +0530
10to19WPST93644_20&group.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION (STAMP) NO.93644 OF 2020
M/s. Yogi Petroleum ..Petitioner
Versus
The Commissioner of VAT,
Dadra & Nagar Haveli & Anr. ..Respondents
WITH
WRIT PETITION (STAMP) NO.93647 OF 2020
Jay Jalaram Construction Co. (Petroleum Division) ..Petitioner
Versus
The Commissioner of VAT,
Dadra & Nagar Haveli & Anr. ..Respondents
WITH
WRIT PETITION (STAMP) NO.93649 OF 2020
M/s. Ratan Petroleum ..Petitioner
Versus
The Commissioner of VAT,
Dadra & Nagar Haveli & Anr. ..Respondents
WITH
WRIT PETITION (STAMP) NO.93646 OF 2020
M/s. Shree Sai Petroleum ..Petitioner
Versus
The Commissioner of VAT,
Dadra & Nagar Haveli & Anr. ..Respondents
WITH
WRIT PETITION (STAMP) NO.93648 OF 2020
M/s. Patel Petroleum ..Petitioner
Versus
The Commissioner of VAT,
Dadra & Nagar Haveli & Anr. ..Respondents
WITH
WRIT PETITION (STAMP) NO.94450 OF 2020
M/s. Shubham Petroleum ..Petitioner
Versus
The Commissioner of VAT,
Dadra & Nagar Haveli & Anr. ..Respondents
1/3
10to19WPST93644_20&group.doc
WITH
WRIT PETITION (STAMP) NO.94449 OF 2020
M/s. Ankur Petroleum ..Petitioner
Versus
The Commissioner of VAT,
Dadra & Nagar Haveli & Anr. ..Respondents
Ms. Nikita Badheka a/w Mr. Parth Badheka & Ms. Lata Nagal i/by Mr.
Parth Badheka, Advocates for the Petitioner.
Mr. H. S. Venegaonkar, Advocate for the Respondents.
WITH
WRIT PETITION (STAMP) NO.94222 OF 2020
M/s. Haveli Petroleum ..Petitioner
Versus
The Commissioner of VAT,
Dadra & Nagar Haveli & Anr. ..Respondents
WITH
WRIT PETITION (STAMP) NO.94223 OF 2020
M/s. Sainath Petroleum ..Petitioner
Versus
The Commissioner of VAT,
Dadra & Nagar Haveli & Anr. ..Respondents
Ms. Varsha Palav a/w Mr. Ajinkya Palav and Mr. Anuj Tiwari i/by The
Laureate, Advocates for the Petitioner.
Mr. H. S. Venegaonkar, Advocate for the Respondents.
WITH
WRIT PETITION (STAMP) NO.94113 OF 2020
M/s. Khanvel Petroleum ..Petitioner
Versus
The Commissioner of VAT,
Dadra & Nagar Haveli & Anr. ..Respondents
Mr. Simil Purohit a/w Mr. Arshil Shah, Ms. Sneha Vani, Ms. Parisha
Shah and Mr. Vatsal Thakkar i/by Mr. Arshil Shah, Advocates for the
Petitioner.
Mr. H. S. Venegaonkar, Advocate for the Respondents.
CORAM : UJJAL BHUYAN &
ABHAY AHUJA, JJ.
DATE : DECEMBER 10, 2020 2/3 10to19WPST93644_20&group.doc P.C. :
Mr. Venegaonkar, learned counsel for the respondents submits that affidavit on behalf of the respondents is ready.
2. Let him file the affidavit within two weeks.
3. Petitioners may file rejoinder affidavit thereafter.
4. Interim order passed earlier shall continue.
5. Stand over to 02.02.2021.
6. This order will be digitally signed by the Private Secretary of this Court. All concerned will act on production by fax or email of a digitally signed copy of this order.
(ABHAY AHUJA, J.) (UJJAL BHUYAN, J.) Minal Parab 3/3