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[Cites 0, Cited by 0] [Section 61] [Entire Act]

State of Uttar Pradesh - Subsection

Section 61(1) in The U.P. Co-operative Societies Act, 1965

(1)A co-operative society shall not make a loan to any person other than a member.Provided that with the general or specified sanction of the Registrar a co-operative society may make loans to another co-operative society.