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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Punjab - Subsection

Section 31(b) in Punjab School Education Board (Employees' Pension, Provident Fund and Gratuity) Regulations, 1991

(b)All the transactions relating to Pension Corpus shall be passed through 'Pension Corpus Cash Book', which should be reconciled with the Saving Bank Account's Pass Book at the end of each month;