Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Assam - Subsection

Section 8(17) in Gauhati Municipal Corporation Act, 1971

(17)Dairies or farms within or without the city for the supply, distribution and processing of milk products for the benefit of the residents of the city;