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[Cites 0, Cited by 0] [Section 152F(2C)] [Section 152F] [Entire Act]

State of Uttar Pradesh - Subsection

Section 152F(2C)(a) in The Subsidiary Rules

(a)Sri X ....... while holding a post in station A, proceeded on leave on average pay for 2 months and 15 days. In the original orders sanctioning the leave, a certificate was recorded that on the expiry of leave he was likely to be re-posted to the same post. Before the expiry of the leave fresh orders were issued posting him to station B.