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[Cites 0, Cited by 0] [Section 55(3)] [Section 55] [Entire Act]

Union of India - Subsection

Section 55(3)(a) in THE INDUSTRIAL RELATIONS CODE, 2020

(a)if the appropriate Government is of the opinion in any case, where the award has been given by a Tribunal in relation to an industrial dispute to which it is a party; or