Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act] Union of India - Subsection Section 20(1)(a) in The Architects Act, 1972 (a)that the courses of study and examination to be undergone in, or the proficiency required from the candidates at any examination held by, any college or institution, or