Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 246] [Entire Act]

State of Chattisgarh - Subsection

Section 246(1) in The High Court of Chhattisgarh Rules, 2007

(1)in original suits or papers other than those which are included in the D file of subordinate Civil Court.