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[Cites 0, Cited by 0] [Section 695(31)] [Section 695] [Entire Act]

Bengal Presidency - Subsection

Section 695(31)(v) in Police Regulations, Bengal , 1943

(v)The duties should be divided between the head constables according to mutual arrangement. Two hours on and two hours off or four hours on and four hours off are suitable periods. The term agreed upon is to be shown in the roster book.