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Supreme Court - Daily Orders

Energy Watchdog vs Central Electricity Regulatory ... on 11 January, 2017

Bench: Pinaki Chandra Ghose, Rohinton Fali Nariman

     ITEM NO.9(MM)                  COURT NO.6                    SECTION XVII

                         S U P R E M E C O U R T O F     I N D I A
                                 RECORD OF PROCEEDINGS

                          Civil Appeal No(s).    5399-5400/2016

     ENERGY WATCHDOG                                          Appellant(s)

                                          VERSUS

     CENTRAL ELECTRICITY REGULATORY COMMISSION                Respondent(s)
     AND ORS. ETC.

     (With appln.(s) for exemption from filing c/c of the impugned
     Judgment and permission to place addl. documents on record and stay
     and office report)
     (For final disposal)

     WITH
     C.A. No. 5347/2016
     (With appln.(s) for exemption from filing c/c of the impugned
     Judgment and appln.(s) for directions and appln.(s) for permission
     to file additional documents and Office Report)

     C.A. No. 5348/2016
     (With appln.(s) for directions and appln.(s) for permission to file
     additional documents and Office Report)

     C.A. No. 5364/2016
     (With Office Report)

     C.A. No. 5346/2016
     (With appln.(s) for exemption from filing c/c of the impugned
     Judgment and appln.(s) for directions and appln.(s) for permission
     to file additional documents and Office Report)

     C.A. No. 5351-5352/2016
     (With appln.(s) for exemption from filing c/c of the impugned
     Judgment and appln.(s) for ex-parte stay and Office Report)

     C.A. No. 5415/2016
     (With appln.(s) for stay and Office Report)

     C.A. No. 9643-9644/2016
     (With Office Report)

     C.A. No. 9635-9642/2016
     (With Office Report)
Signature Not Verified

Digitally signed by
VISHAL ANAND
Date: 2017.01.11
     Date : 11/01/2017 These appeals though listed for hearing were
17:27:08 IST
Reason:

     mentioned today.
                                    -2-

CORAM :
          HON'BLE MR. JUSTICE PINAKI CHANDRA GHOSE
          HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN

For Appellant(s)
                       Mr. Pranav Sachdeva, AOR

                       Mr. K. V. Mohan, AOR

                       Mr. Nikunj Dayal, AOR

                       Mr. Anup Jain, AOR

                       Mr. Raj Kumar Mehta, AOR

                       Mr. Pukhrambam Ramesh Kumar, AOR
For Respondent(s)
                       Mr. Nikhil Nayyar, AOR

                       Mr. Prashant Bhushan, AOR

                       Mr. Pukhrambam Ramesh Kumar, AOR

                       Mr. Rakesh K. Sharma, AOR

                       M/s. Karanjawala & Co.

                      M/s. Udit Kishan & Associates

                       Mr. Sidharth Sethi, AOR

                      Mr. E.C. Agrawala, AOR

                      Ms. Hemantika Wahi, AOR
                      Mr. Sumit Kumar, AOR
                      Mr. Vikas Upadhyay, AOR
                      Udita Singh, AOR

           UPON hearing the counsel the Court made the following
                              O R D E R

On the prayer made by Mr. Harish N. Salve, learned Senior counsel appearing for the appellants, list the Civil Appeals tomorrow i.e., 12th January, 2017.

    (VISHAL ANAND)                               (SNEH LATA SHARMA)
     COURT MASTER                                   COURT MASTER