Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(bd) in The Legal Metrology (Packaged Commodities) Rules, 2011

(bd)[ "E-commerce" means buying and selling of goods and services including digital products over digital and electronic network; [Inserted by Notification No. G.S.R. 629(E), dated 23.6.2017 (w.e.f. 7.3.2011).]