Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 68(1)] [Section 68] [Entire Act] State of Punjab - Subsection Section 68(1)(a) in The Punjab Co-operative Societies Act, 1961 (a)an order of the Registrar made under sub-section (2) of section 8 refusing to register a society;