Section 3 in Factories (Punjab) Exempting Rules, 2000
3. Persons holding position of supervision or management or confidential position etc. [Section 64].
- The following persons in factories shall be deemed to hold position of supervision or management and to be employed In confidential position :-(i)Managing Director, President, Chief Executive or Senior-Vice President, Vice-President or General Manager;(ii)Deputy General Manager or Manager or Factory Manager;(iii)Deputy Manager or Deputy Factory Manager, Assistant Manager or Assistant Factory Manager;(iv)Chief Welfare Officer or Welfare Officer or Labour Welfare Officer;(v)Heads of Departments;(vi)Superintendent Engineer;(vii)Executive Engineer or Assistant Engineer;(viii)Secretary or Personal Assistant to the persons, listed above at serial numbers (i) to (vii)(ix)Sub-Station Engineer;(x)Junior Engineer, Head Electrician, Sub-Station Operator or Sub-Station Assistant;(xi)Supervisor or Foreman;(xiii)Head Store Keeper or Store Keeper;(xiii)Head Time Keeper or Time Keeper;(xiv)Store Purchase Officer; and(xv)any other person employed as such and so declare - by the Chief Inspector in writing.
