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[Cites 0, Cited by 0] [Section 134(5)] [Section 134] [Entire Act]

State of Mizoram - Subsection

Section 134(5)(c) in Mizoram Cooperative Societies Act, 2006

(c)any proposal for amalgamation or division of co-operatives pending at the commencement of this Act and the proceedings consequent thereon and to any registration granted in pursuance thereof.