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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 14(1) in The Registration Act, 1977 (1920 A.D.)

(1)[The Government may assign such salaries as the Government deem proper] [Substituted by Act XIV of 2004 for certain words.] to the registering officers appointed under this Act or provide for their remuneration by fees, or partly by fees and partly by salaries.