Section 2 in Rajasthan Road Development Rules, 2002
2. Definitions.
(1)In these rules, unless the context otherwise requires,-(a)"Annexure" means annexure appended to these rules:(b)"Ordinance" means the Rajasthan Road Development Ordinance, 2002; and(2)Words and expressions used and defined in the Ordinance, but not defined in these rules, shall have the same meaning as assigned to these in the Ordinance.
