Central Information Commission
Mr.Bairabh Dutta Poojari vs State Bank Of Indore on 17 June, 2013
CENTRAL INFORMATION COMMISSION
CLUB BUILDING (NEAR POST OFFICE)
OLD JNU CAMPUS, NEW DELHI110 067
TEL: 01126179548
Decision No.CIC/DS/A/2011/003565/03597
Appeal No.CIC/DS/A/2011/003565
Dated: 17.06.2013
Appellant: Shri Bairabh Dutt Poojari,
R/o V&PONagla Dairy (Pant Nagar),
Block Rudrapur, TehKichha,
Udhamsingh Nagar,UK.
Respondent: Public Information Officer,
State Bank of India,
R.B.O., RegionV,Kusumkhera,
Haldwani263 139.
Date of Hearing: 17.06.2013
ORDER
RTI application:
1. The appellant filed an RTI application on 19.04.2010 seeking information pertaining to certain demand drafts.
2. The PIO responded on 04.05.2010. The appellant filed a first appeal on 29.05.2012 with the first appellate authority (FAA). The FAA responded on 31.12.2010 and upheld the decision of CPIO. The appellant filed a second appeal on 22.03.2011 with the Commission.
Hearing:
3. The appellant participated in the hearing through video conferencing.
4. The appellant referred to his RTI application of 19.4.2010 and stated that he had sought information on two points, i.e., (1) certified copies of the deposit slips of two demand drafts, and (2) certified statement of a certain account in which the amount had been credited after "stopped payment" of demand drafts.
5. From the available record, the CPIO responded on 04.05.2010 to the appellant and provided certified copies of the deposit slips. For the second point, the respondent stated that without the consent of the other party, they could not stop the payment of the demand drafts.
6. The respondent has already responded to the appellant and fulfilled the requirements of the RTI Act. No further action is required under the RTI Act. The first appellate authority upheld the decision of CPIO.
7.The respondent did not participate in the hearing.
Decision:
8. The order of the first appellate authority is upheld.
The appeal is disposed of. Copy of decision be given free of cost to the parties.
(Vijai Sharma) Information Commissioner Authenticated true copy (V.K. Sharma) Designated Officer