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[Cites 0, Cited by 0] [Section 198(2)] [Section 198] [Entire Act]

State of West Bengal - Subsection

Section 198(2)(h) in West Bengal Municipal Act, 1993

(h)requirements of parts of building plinth, habitable room, kitchen pantry, bathroom and water closet, loft, ledge, mezzanine floor, store-room, garage, roof, basement chimney, lighting and ventilation of room, parapet, wells, septic tanks, and boundary wall;