Delhi High Court - Orders
Nasimuddin Ansari vs Satish Singh Irsme on 29 January, 2024
$~90
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CONT.CAS(C) 1285/2022
NASIMUDDIN ANSARI ..... Petitioner
Through: Mr Tapas Das, Adv.
versus
SATISH SINGH IRSME ..... Respondent
Through: Ms Bharthi Raju, Sr. P.C with Mr.
Amit Acharya, G.P. for- UOI
CORAM:
HON'BLE MS. JUSTICE MINI PUSHKARNA
ORDER
% 29.01.2024
1. No time left.
2. List on 02nd April, 2024.
By Order
COURT MASTER
JANUARY 29, 2024/kr
This is a digitally signed order.
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