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Delhi High Court - Orders

Nasimuddin Ansari vs Satish Singh Irsme on 29 January, 2024

                                          $~90
                                          *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                          +           CONT.CAS(C) 1285/2022
                                                      NASIMUDDIN ANSARI                                                                ..... Petitioner
                                                                                         Through:                Mr Tapas Das, Adv.

                                                                                         versus

                                                      SATISH SINGH IRSME                                                              ..... Respondent
                                                                                         Through:                Ms Bharthi Raju, Sr. P.C with Mr.
                                                                                                                 Amit Acharya, G.P. for- UOI

                                                      CORAM:
                                                      HON'BLE MS. JUSTICE MINI PUSHKARNA
                                                                                         ORDER
                                          %                                              29.01.2024
                                          1.          No time left.
                                          2.          List on 02nd April, 2024.
                                                                                                                                      By Order




                                                                                                                                 COURT MASTER
                                          JANUARY 29, 2024/kr




This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 01/02/2024 at 21:29:01