Sree Jagadguru Murugarajendra vs Sri Shivdev C. Deshmudre on 14 February, 2012

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Karnataka High Court

Sree Jagadguru Murugarajendra vs Sri Shivdev C. Deshmudre on 14 February, 2012

Author: B.Manohar

Bench: B.Manohar

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JUDGMENT

Thé 3.pps§ar:'{s are the €§"3f€I'}Ci£3.f1'§:,§>.'..".'i§T;'§ ' :C3;$5. E'€0.34G'.?/291$. Being éiggﬁeved E}? me '"g:}a¢§%_' "

da§ed:2G.G5.i}3:§1} pasged by :hs';?5%i%::«:;3::.1_ ::%';§zV;;%;'fa;1§::. 865310113 Judge, Bangaiers ané 3:311 €;:::nsié€.:fa§:i's3:': of iE}:2e'v. application filed L§I1d€f aff:C1g'C fer V Vasatirzg the axpartev ii:2§_€ri:i: e::>_:fc;1':":f;',_fLIi?3§ appeiianis have filed this appeal.

2% 'i'§::%__ _ca;-Se-far$_ as fgﬁowsr _ré~3pCo :*':§i.e::'E$ ﬁled the Siiii sesking §$rma':1ef::"::' '1::j1i;a::é;i:§:3>::4VM:*€%é*£:f::;:i:1§1*:g the S€CG§}d def€:}da:1t frem a;l:e::;::1;in.g; §§*:é'.s*§:'ét~~:'s::E':€:Zz1ie pregaéﬁfg in favauz of §%:i,_féi:. paﬁggj ';<::th1{;u.:i...pri9§ psrmissiom as rsqairsd under ':%iéT"f'r:;8t 15:3'; Puriﬁer he gigs) fﬁsd aa gppigiéagsgégi;:;é::§sr Srder 39 R2336 E 3: 2 of C?C seskingf ir:*§€:"E:3': '::::'§6r 2:}? ?;;€::r:§s:>ra:'*§; igjufzzifieii §"€S€i"3,§IiiEE§§ £316 "<i.$i2é:é*:.{i2:n*a E\?oE2 §2"{}E"f} Eﬁiéﬁaiiﬁg ihe Suﬁ §>:*£2§€:*:§; is éhifci 4

3. The Trial Cau:"§ by its G}fd€§' 29.93283: grain:/ed éxpartie srdsr sf §r;j:_:V1":c%f,i@a {EYE 1&3 filed Eiiéﬁiffi" Qféar 395 i2 ¥'::f CFC. Thereafter? the respendeiﬁg appearance and files? theirV,W_:itt€f:'-.§i;ai€m§:~:é:..é;:id 'lgiéa an appiisation unéar orciar *f@:fQ:acé:fQng ihé exparte Ofdﬁf of i€I1zijQ.(3r2:1j.;f arzﬁ Q58 filed another appiicatign 2:::Ad;§:§'*_ {pf CFC. ﬁg. 'EiV9i;eV appeiianis is {ha}:

'thaugié ihé _t1_:€ xracating stay has beer:

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5. Th? aziivaeais appéariﬁg for the {€s§3>a§f:--:€i_ézﬁ$' subnlitg that the appliatzziion fiied a§§€§§§Ti'{S,f€j€{€¥}€j23.fi§S far y21{:aé§:::g..:V4h€_'§:':ié:é§f:: .E:';:*§_:iw::}:';._V V' the matier has 31336:: hziaré 3:2 V2i;.*;':31;{sA~:3a§€~ia.A" _§?£Qiavé":=ié%,L.:

Ehzs Trig} Ceurt C::::L:i& nest di;{§§'@.§e <;Vf":,7r1'§'E~ fiiﬁé by the appﬁcant.

8. Aftsy haariﬁg bath ihé pariieg, I am :*i£1"}%3 Viééfw 39 R333 3"% sf CFC has best: grained x2ri:h0u:i"g'iv'iA%ij§;, 6§§Q:>$ite party ihs Caurt :-shaéi :::',{2:§{'é:.'_ an: férzaiéy ﬁisposs sf ihe said a_§p§§c_8'.*§i®:':"w§':E1i::'v--a§_$:'é:§é cf 30 éays frem U16 sﬁaie 3::

'"~._:VE13i_iéfi:? $:_§?:<3.VV_:nj2v:;?i:%*;£.:::2§' sréer has bﬁﬁﬁ graniad. In {E16 i:?_;§ia;Q:" Tfiaé Cg:/zrt '$32 is GE'§€I'" éaisd 2615*? May 2&2 grawyiéiigéazi €X§Ei§"i€i' :2::i;é3r%r§: Qrﬁesir. Emmﬁdéaésiy ._aﬁ:er s~s=:;*v;_is::€ :2? §"i€I}'§ié',9Eig 1:325 C€}§"§f,€S§§§2g rsspaiaéﬁrzts hays 3§p§§£:3'::Z<}:: 223365? Qfﬁﬁlf" 39 Ema 5% <25 QFC €05' ' zfzégcaiing 'E316 $:>s:;32::*:3s iraierém g§"&<3:: §':;§%:f':.€r aaaéhéf é1Vpp§§it§f:§€;:2 W35; iii:-sé amcéer {>:2:'E&€ ? E<3:,:E:'% ;¥.§~§} :35 €f§?€¢ ':"h€ gaiii E:§}§§§€12ﬁi2if}}"i:4§ %::w:2* §::;}§f E;s:zs::: €§f§E~§§%{}S{'f§ 5;? by '§':*§a1 Csgmrt. Qrdfsz 39 Ruiz? :3~A. <;>f CFC <éen€f::i;--§§ i2?{t':3$ As"

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Karnataka High Court

Sree Jagadguru Murugarajendra vs Sri Shivdev C. Deshmudre on 14 February, 2012

Author: B.Manohar

Bench: B.Manohar