Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Goa - Section Section 12 in The High Court at Bombay (Extension of Jurisdiction to Goa, Daman and Diu) Act, 1981 12. [Amendment of Goa, Daman and Diu Act 16 of 1965].- Rep. by the Repealing and Amending Act, 1988 (19 of 1988) s.2 and the First Schedule (w.e.f. 31-3-1988).
