Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 186(2)] [Section 186] [Entire Act] Union of India - Subsection Section 186(2)(b) in The Companies Act, 2013 (b)give any guarantee or provide security in connection with a loan to any other body corporate or person; and