Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 90] [Entire Act]

NCT Delhi - Subsection

Section 90(2) in The Delhi Municipal Corporation Act, 1957

(2)[ Of the two schedules referred to in sub-section (1), the first schedule shall deal with category A posts and the second schedule with category B and category C posts.] [Substituted by Act 55 of 1974, section 8, sub-section (2) (w.e.f. 10-1-1975)]