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[Cites 0, Cited by 0] [Section 11D(1)] [Section 11D] [Entire Act]

State of Andhra Pradesh - Subsection

Section 11D(1)(d) in Andhra Pradesh Payment of Salaries and Pension and Removal of Disqualifications Act, 1953

(d)The computation of service for the first term or a part of it, shall be from the date of declaration of results of the election or as the case may be from the date or nomination.]