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Chattisgarh High Court

M/S Grand Entertainment And Event ... vs The Income Tax Department 26 ... on 26 February, 2018

                           HIGH COURT OF CHHATTISGARH, BILASPUR

                                               Order Sheet

                                         WPT No. 328 of 2017

         M/s. Grand Entertainment & Event Pvt.Ltd. Versus The Income Tax Department
                                            & Ors.




26.02.2018

Shri Jitendra Pali, Advocate for petitioner.

Shri Ajay Kumbhrani on behalf of Ms.Naushina Afrin Ali, Advocate for Income Tax Department.

The counsel for Income Tax Department prays for time to file reply. As prayed, list it in the week commencing 30/04/2018. The interim relief earlier granted to continue till the next date of hearing.

Sd/-

(P. Sam Koshy) JUDGE Sumit