Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 7] [Section 94] [Entire Act] Union of India - Subsection Section 94(2) in The Companies Act, 1956 (2)The powers conferred by this section shall be exercised by the company in general meeting and shall not require to be confirmed by the Court.
